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Digvijay Nath Tiwari And 4 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7536 ALL

Citation : 2016 Latest Caselaw 7536 ALL
Judgement Date : 13 December, 2016

Allahabad High Court
Digvijay Nath Tiwari And 4 Others vs State Of U.P. And 2 Others on 13 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12288 of 2016
 

 
Petitioner :- Digvijay Nath Tiwari And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Suresh Kumar Srivastava,Amish Kumar Srivastava
 
Counsel for Respondent :- G.A.,S. Rashid
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Amish Kumar Srivastava, learned counsel for the petitioners. Sri Rashid, learned counsel for private respondent No.3 is present. 

List in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 13.12.2016

G.S

 

 

 
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