Chhotey Khan @ Abdul Aziz vs State Of U.P. & 3 Others
2016 Latest Caselaw 7522 ALL

Citation : 2016 Latest Caselaw 7522 ALL
Judgement Date : 9 December, 2016

Allahabad High Court

Chhotey Khan @ Abdul Aziz vs State Of U.P. & 3 Others on 9 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- HABEAS CORPUS WRIT PETITION No. - 50148 of 2016
 
Petitioner :- Chhotey Khan @ Abdul Aziz
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Imran Mabood Khan
 
Counsel for Respondent :- G.A.,A.S.G.I.,Santosh Kumar Mishra
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Counter affidavit filed on behalf of the State which is taken on record.

List this matter after three weeks for final hearing.

Meanwhile, rejoinder affidavit, if any, may be filed by the learned counsel for the petitioner.

(Mrs. Rekha Dixit,J) ( Ramesh Sinha,J)

Order Date :- 9.12.2016

G.S

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