Km. Poonam Pandey vs State Of U.P. & 2 Others
2016 Latest Caselaw 7519 ALL

Citation : 2016 Latest Caselaw 7519 ALL
Judgement Date : 9 December, 2016

Allahabad High Court

Km. Poonam Pandey vs State Of U.P. & 2 Others on 9 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7854 of 2016
 
Petitioner :- Km. Poonam Pandey
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Yashpal Yadav,Rajesh Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Rajesh Yadav, learned counsel for the petitioner.

List after two weeks.

(Mrs. Rekha Dixit, J.) (Ramesh Sinha, J.)

Order Date :- 9.12.2016

G.S

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