Anand @ Nandu Paswan vs State Of U.P.
2016 Latest Caselaw 7460 ALL

Citation : 2016 Latest Caselaw 7460 ALL
Judgement Date : 8 December, 2016

Allahabad High Court

Anand @ Nandu Paswan vs State Of U.P. on 8 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Criminal Misc. Correction Application No. 379526 of 2016.
 
In Re:
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42024 of 2016
 

 
Applicant :- Anand @ Nandu Paswan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Pratap Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Criminal Misc. Correction Application No. 379526 of 2016 is allowed.

Necessary correction has been made in the original order.

Order dated 01.12.2016 will stand corrected as follows:

In the 03rd line of the 05th paragraph of the order dated 01.12.2016, the Case Crime No, ?441 of 2016? be deleted and substituted by ?1568 of 2015?.

In the fifth line of the same paragraph the words, ?Ajitmal, District - Auraiya? be deleted and substituted by ?Ghatampur, District - Kanpur Nagar?.

Office is also directed to correct the certified copy of the aforesaid order, if already issued to the learned counsel for the applicant as per Rule of the court.

Order Date :- 08.12.2016.

Vinod.