Vijay Gihar vs State Of U.P.
2016 Latest Caselaw 7454 ALL

Citation : 2016 Latest Caselaw 7454 ALL
Judgement Date : 8 December, 2016

Allahabad High Court

Vijay Gihar vs State Of U.P. on 8 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Criminal Misc. Correction Application No. 379666 of 2016.
 
In Re:
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41805 of 2016
 

 
Applicant :- Vijay Gihar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shailendra Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Criminal Misc. Correction Application No. 379666 of 2016 is allowed.

Necessary correction has been made in the original order.

Order dated 30.11.2016 will stand corrected as follows:

In the 02nd line of the 01st paragraph of the order dated 30.11.2016, the Section, ?2/3? be deleted and substituted by ?3 (1)?.

Office is also directed to correct the certified copy of the aforesaid order, if already issued to the learned counsel for the applicant as per Rule of the court.

Order Date :- 08.12.2016.

Vinod.

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