Shashi Devi vs State Of U.P. And 4 Others
2016 Latest Caselaw 7440 ALL

Citation : 2016 Latest Caselaw 7440 ALL
Judgement Date : 6 December, 2016

Allahabad High Court

Shashi Devi vs State Of U.P. And 4 Others on 6 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11360 of 2014
 
Petitioner :- Shashi Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- R.P. Sinha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri R.P.Singh, learned counsel for the petitioner prays for and is granted short adjournment on account of personal ground.

List this matter in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 6.12.2016

G.S

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