Sajid vs State Of U.P.
2016 Latest Caselaw 7427 ALL

Citation : 2016 Latest Caselaw 7427 ALL
Judgement Date : 6 December, 2016

Allahabad High Court

Sajid vs State Of U.P. on 6 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42488 of 2016
 

 
Applicant :- Sajid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Yusuf
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Let supplementary affidavit be filed within a week by the learned counsel for the applicant.

List on 14th December, 2016.

Order Date :- 06.12.2016

Vinod.

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