Avanish & 3 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7409 ALL

Citation : 2016 Latest Caselaw 7409 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Avanish & 3 Others vs State Of U.P. & 2 Others on 5 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7890 of 2016
 
Petitioner :- Avanish & 3 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Kapil Tyagi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Anil Kumar Mishra, learned counsel for private respondent/informant.

List this matter in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

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