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Hemant Paul And 5 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7408 ALL

Citation : 2016 Latest Caselaw 7408 ALL
Judgement Date : 5 December, 2016

Allahabad High Court
Hemant Paul And 5 Others vs State Of U.P. And 3 Others on 5 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17877 of 2016
 
Petitioner :- Hemant Paul And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- G.S. Chauhan
 
Counsel for Respondent :- G.A.,Debee Shanker Pandey,Santosh Kumar Tiwari
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the parties are present. 

List after two weeks along with the report of the Mediation Centre.

Till  the next date of listing, interim order, if any, shall continue. 

(Mrs. Rekha Dixit,J)  (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

 

 

 
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