Smt. Shivani Yadav And 6 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7407 ALL

Citation : 2016 Latest Caselaw 7407 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Smt. Shivani Yadav And 6 Others vs State Of U.P. And 2 Others on 5 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21462 of 2016
 
Petitioner :- Smt. Shivani Yadav And 6 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Satendra Kumar Upadhyay
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Pramod Kumar, Advocate, holding brief of Sri Satendra Kumar Upadhyay, learned counsel for the petitioner and Sri Gaurav Pratap Singh, learned A.G.A are present.

Learned counsel for the petitioners has not taken steps. He prays for and is granted ten days' time to take steps.

List thereafter.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

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