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Smt. Sheetal And 4 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7406 ALL

Citation : 2016 Latest Caselaw 7406 ALL
Judgement Date : 5 December, 2016

Allahabad High Court
Smt. Sheetal And 4 Others vs State Of U.P. And 3 Others on 5 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20759 of 2016
 
Petitioner :- Smt. Sheetal And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Yadu Nath Singh,Abhishek Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the parties are present. 

Learned  counsel for the petitioners prays for and is granted  two weeks' time to file Marriage Registration Certificate.

List after two weeks.

Till the next date of listing, interim order shall continue.

(Mrs. Rekha Dixit,J)  (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

 

 

 
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