Smt. Pooja And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 7405 ALL

Citation : 2016 Latest Caselaw 7405 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Smt. Pooja And Another vs State Of U.P. And 3 Others on 5 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17628 of 2016
 

 
Petitioner :- Smt. Pooja And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Jain
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the petitioner is directed to file Marriage Registration Certificate within two weeks.

List this matter after two weeks.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

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