Citation : 2016 Latest Caselaw 7391 ALL
Judgement Date : 5 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42321 of 2016 Applicant :- Ankit Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjeev Kumar Sharma Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis, J.
Let counter affidavit be filed within three weeks by the learned A.G.A.
Rejoinder affidavit may be filed within a week thereafter.
List in the week commencing 16th January, 2017.
Order Date :- 05.12.2016
Vinod.
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