Deepu vs State Of U.P. & 2 Others
2016 Latest Caselaw 7385 ALL

Citation : 2016 Latest Caselaw 7385 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Deepu vs State Of U.P. & 2 Others on 2 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23027 of 2016
 
Petitioner :- Deepu
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Girish Singh
 
Counsel for Respondent :- G.A.,S S Yadav
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Girish Singh, learned counsel for the petitioner. Learned A.G.A for the State is present.

List after two weeks.

(Mrs.Rekha Dixit,J,) (Ramesh Sinha,J)

Order Date :- 2.12.2016

G.S

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