Harish Chand vs State Of U.P. And 4 Others
2016 Latest Caselaw 7382 ALL

Citation : 2016 Latest Caselaw 7382 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Harish Chand vs State Of U.P. And 4 Others on 2 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12606 of 2016
 

 
Petitioner :- Harish Chand
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Brij Raj Singh,Brij Gopal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

As prayed, list in the next cause list.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 2.12.2016

G.S

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