Sushil Tyagi vs State Of U.P. & 2 Others
2016 Latest Caselaw 7380 ALL

Citation : 2016 Latest Caselaw 7380 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Sushil Tyagi vs State Of U.P. & 2 Others on 2 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6742 of 2016
 

 
Petitioner :- Sushil Tyagi
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Vijay Praksah
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dixit,J.

Hon'ble Ramesh Sinha,J.

Case called out in the revised list.

No one is present on behalf of the petitioner to press this petition.

Sri A.P. Paul, learned A.G.A. for the State is present.

Accordingly, the present petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

(Mrs. Rekha Dixit, J.) (Ramesh Sinha, J.)

Order Date :- 2.12.2016

Madhurima

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