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Sudhir Kumar Rastogi vs State Of U.P. And 2 Others
2016 Latest Caselaw 7377 ALL

Citation : 2016 Latest Caselaw 7377 ALL
Judgement Date : 2 December, 2016

Allahabad High Court
Sudhir Kumar Rastogi vs State Of U.P. And 2 Others on 2 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6572 of 2016
 

 
Petitioner :- Sudhir Kumar Rastogi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anuj Bajpai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dixit,J.

Hon'ble Ramesh Sinha,J.

Case called out in the revised list.

No one is present on behalf of the petitioner to press this petition.

Sri A.P. Paul, learned A.G.A. for the State is present.

Accordingly, the present petition is dismissed for want of prosecution.

 Interim order, if any, stands vacated.

(Mrs. Rekha Dixit, J.)             (Ramesh Sinha, J.)

Order Date :- 2.12.2016

Madhurima

 

 

 
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