Suresh Chand Belwal vs State Of U.P. And Another
2016 Latest Caselaw 7376 ALL

Citation : 2016 Latest Caselaw 7376 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Suresh Chand Belwal vs State Of U.P. And Another on 2 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 44288 of 2013
 

 
Applicant :- Suresh Chand Belwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Namit Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Sri Namit Srivastava, learned counsel for the applicant, and learned A.G.A for the State are present.

On the request of learned A.G.A for the State the case is passed over for the day.

Put up on 09th December, 2016, in order to enable learned A.G.A, to obtain instructions.

Order Date :- 02.12.2016.

Vinod.

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