Banarsi Lal Khurana vs State Of U.P. & Others
2016 Latest Caselaw 7375 ALL

Citation : 2016 Latest Caselaw 7375 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Banarsi Lal Khurana vs State Of U.P. & Others on 2 December, 2016

Bench: Bharati Sapru, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 1672 of 2006
 

 
Petitioner :- Banarsi Lal Khurana
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anuag Jauhari,R.K. Srivastava,Vinod Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Vinod Kumar Misra,J.

Order on the Restoration Application

List revised.

None appears to press the application.

The application is dismissed in default.

Order Date :- 2.12.2016

pks

(Vinod Kumar Misra, J.) (Bharati Sapru, J.)

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