Har Prasad Chaudhari And Another vs State Of U.P. & Another
2016 Latest Caselaw 7370 ALL

Citation : 2016 Latest Caselaw 7370 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Har Prasad Chaudhari And Another vs State Of U.P. & Another on 2 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 23272 of 2015
 

 
Applicant :- Har Prasad Chaudhari And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sanjay Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Mahesh Kumar Kuntal,Sanjay Kumar Dwivedi
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

Sri Mahesh Kumar Kuntal, learned counsel for opposite party no. 2, and learned A.G.A for the State are present.

None appears to press the application on behalf of the applicants.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 02.12.2016

Vinod.

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