Bhawar Singh And Another vs State Of U.P. And Another
2016 Latest Caselaw 7368 ALL

Citation : 2016 Latest Caselaw 7368 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Bhawar Singh And Another vs State Of U.P. And Another on 2 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 36954 of 2014
 

 
Applicant :- Bhawar Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pramod Narayan Shahi
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Sri Rajesh Kumar Mishra, learned counsel for the applicants prays for and is granted a week's time to file rejoinder affidavit,

List thereafter in the next cause list.

Order Date :- 02.12.2016.

Vinod.

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