Aman Alias Amanullah vs State Of U.P. And Another
2016 Latest Caselaw 7362 ALL

Citation : 2016 Latest Caselaw 7362 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Aman Alias Amanullah vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35414 of 2014
 

 
Applicant :- Aman Alias Amanullah
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mqsood Ahamd Beg
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Sri Sunil Vashisth, Advocate, has filed his Vakalatnama today on behalf of the applicant, which is taken on record.

Learned A.G.A for the State and Sri R.K.S Nishith, learned counsel for opposite party no. 2 are present.

On the request of Sri Maqsood Ahmad Beg, learned counsel for the applicant, the case is passed over for the day.

List on 08th December, 2016.

Order Date :- 01.12.2016

Vinod.

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