Rahul And 2 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7357 ALL

Citation : 2016 Latest Caselaw 7357 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Rahul And 2 Ors vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 25457 of 2014
 

 
Applicant :- Rahul And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Raj Narayan Gupta
 
Hon'ble Alok Kumar Mukherjee, J.

Learned A.G.A for the State and Sri Raj Narayan Gupta, learned counsel for opposite party no. 2 are present.

On the illness slip of Sri Anurag Dubey, learned counsel for the applicants, the case is passed over for the day.

List peremptorily on 09th December, 2016.

Order Date :- 01.12.2016

Vinod.

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