Ram Lila Committee vs Shiv Adhar Singh And Others
2016 Latest Caselaw 7355 ALL

Citation : 2016 Latest Caselaw 7355 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Ram Lila Committee vs Shiv Adhar Singh And Others on 1 December, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4658 of 2011
 

 
Applicant :- Ram Lila Committee
 
Opposite Party :- Shiv Adhar Singh And Others
 
Counsel for Applicant :- Girish Chandra Dwivedi
 
Counsel for Opposite Party :- A.K.Pandey,K.M.Tripathi,SC
 

 
Hon'ble Pankaj Naqvi,J.

The case is passed over on the illness of Sri A.K. Pandey.

List in the next cause list peremptorily.

Order Date :- 1.12.2016

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