Shusheel Kumar Shukla vs State Of U.P. And Another
2016 Latest Caselaw 7352 ALL

Citation : 2016 Latest Caselaw 7352 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Shusheel Kumar Shukla vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 40415 of 2014
 

 
Applicant :- Shusheel Kumar Shukla
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Arun Kr.Vishwakarma
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

Sri Ankur Gupta, Advocate, holding brief of Sri Gaurav Kakkar, counsel for the opposite party no. 2 and learned A.G.A for the State are present.

None appears to press the application on behalf of the applicant.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 01.12.2016.

Vinod.

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