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Ghyan Singh And 5 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7351 ALL

Citation : 2016 Latest Caselaw 7351 ALL
Judgement Date : 1 December, 2016

Allahabad High Court
Ghyan Singh And 5 Ors. vs State Of U.P. And Another on 1 December, 2016
Bench: Alok Kumar Mukherjee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35567 of 2014
 

 
Applicant :- Ghyan Singh And 5 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Radhey Shyam
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

List revised. None responds for either of the parties to press this application.

Learned A.G.A. for the State is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 01.12.2016.

Vinod.

 

 

 

 
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