Citation : 2016 Latest Caselaw 7348 ALL
Judgement Date : 1 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 35556 of 2014 Applicant :- Kripa Shankar Patel And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Ramji Singh Patel Counsel for Opposite Party :- Govt. Advocate Hon'ble Alok Kumar Mukherjee, J.
On the illness slip of Sri Ramji Singh Patel, learned counsel for the applicants, the case is passed over for the day.
List in the next cause list.
Order Date :- 01.12.2016.
Vinod.
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