Citation : 2016 Latest Caselaw 7346 ALL
Judgement Date : 1 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 36904 of 2014 Applicant :- Tara Chand Mali And 3 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Vivek Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Alok Kumar Mukherjee, J.
On the illness slip of Sri Vivek Kumar Singh, counsel for the applicants, the case is passed over again for the day.
Learned A.G.A for the State and Sri Rajendra Kumar Singh, counsel for opposite party no. 2, are present.
List peremptorily in the next cause list.
Order Date :- 01.12.2016.
Vinod.
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