Chandrawati Devi And 3 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7345 ALL

Citation : 2016 Latest Caselaw 7345 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Chandrawati Devi And 3 Ors. vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 34953 of 2014
 

 
Applicant :- Chandrawati Devi And 3 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jagdish Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri Jagdish Prasad Mishra, learned counsel for the applicants, the case is passed over for the day as a last opportunity.

List on 14.12.2016.

Order Date :- 01.12.2016.

Vinod.

Download the LatestLaws.com Mobile App