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Satendra Tiwari And 2 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7343 ALL

Citation : 2016 Latest Caselaw 7343 ALL
Judgement Date : 1 December, 2016

Allahabad High Court
Satendra Tiwari And 2 Ors vs State Of U.P. And Another on 1 December, 2016
Bench: Alok Kumar Mukherjee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 28993 of 2014
 

 
Applicant :- Satendra Tiwari And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mahendra Nath Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Arvendra Singh
 
Hon'ble Alok Kumar Mukherjee, J.

Learned A.G.A for the State and Sri Salilendu Kumar Upadhyaya, learned counsel for Opposite Party No. 2, are present.

Sri Mahendra Nath Pandey, counsel for the applicants is also present.

Learned counsel for the opposite party no. 2, prays for and is granted two week's and no more time to file counter affidavit.

List immediately thereafter.

Order Date :- 01.12.2016.

Vinod.

 

 

 
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