Deena Nath vs State Of U.P. And Another
2016 Latest Caselaw 7342 ALL

Citation : 2016 Latest Caselaw 7342 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Deena Nath vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 34516 of 2014
 

 
Applicant :- Deena Nath
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- C.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

On the illness slip of Sri C.P. Mishra, learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 01.12.2016.

Vinod.

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