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Kapoor Chand Gupta & Others vs State Of U.P. & Another
2016 Latest Caselaw 7340 ALL

Citation : 2016 Latest Caselaw 7340 ALL
Judgement Date : 1 December, 2016

Allahabad High Court
Kapoor Chand Gupta & Others vs State Of U.P. & Another on 1 December, 2016
Bench: Amar Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 23843 of 2008
 

 
Applicant :- Kapoor Chand Gupta & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sudhir Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Prabhakar Chandel
 

 
Hon'ble Amar Singh Chauhan,J.

Passed over on the illness slip of Shri Ishwar Kumar Upadhyay, learned counsel for the applicants.

However, it is opposed that efforts are being made to delay the disposal of the application whereas mediation between the parties having been failed.

List peremptorily in the next cause list.

Order Date :- 1.12.2016

Prakhar

 

 

 
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