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The Commissioner, Commercial Tax vs S/S Anik Coal Traders
2016 Latest Caselaw 7337 ALL

Citation : 2016 Latest Caselaw 7337 ALL
Judgement Date : 1 December, 2016

Allahabad High Court
The Commissioner, Commercial Tax vs S/S Anik Coal Traders on 1 December, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 17 of 2012
 

 
Applicant :- The Commissioner, Commercial Tax
 
Opposite Party :- S/S Ankit Coal Traders
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

In the meantime, office shall submit report with regard to service of notice upon the respondents.

Order Date :- 1.12.2016

NLY

 

 

 
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