Smt. Anupma Yadav vs Kunwar Pal Singh Yadav
2016 Latest Caselaw 5575 ALL

Citation : 2016 Latest Caselaw 5575 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Smt. Anupma Yadav vs Kunwar Pal Singh Yadav on 31 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Case :- HABEAS CORPUS WRIT PETITION No. - 72613 of 2005
 
Petitioner :- Smt. Anupma Yadav
 
Respondent :- Kunwar Pal Singh Yadav
 
Counsel for Petitioner :- Y.S. Bohra,Naveen Yadav
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhai Kumar,J.

Nobody appears on behalf of the petitioner to press this petition.

The petition is listed under the heading of 'cases likely to be infructuous (without objection)'.

The matter no more survives. Accordingly, the petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 31.8.2016/VKG

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