Rajesh Gupta vs C.B.I.
2016 Latest Caselaw 5573 ALL

Citation : 2016 Latest Caselaw 5573 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Rajesh Gupta vs C.B.I. on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5011 of 2016
 

 
Applicant :- Rajesh Gupta
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Opposite Party :- Nazrul Islam Jafri,Amit Mishra,Gyan Prakash
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up tomorrow i.e 1.9.2016.

Order Date :- 31.8.2016

G.S

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