Arvind Kumar vs State Of U.P.
2016 Latest Caselaw 5559 ALL

Citation : 2016 Latest Caselaw 5559 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Arvind Kumar vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2081 of 2015
 

 
Appellant :- Arvind Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Singh,Babu Lal Ram,S.K.Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, the matter is passed over for the day.

List on 15.9.2016, for final hearing.

Order Date :- 30.8.2016

G.S

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