Ram Kishan vs State Of U.P.
2016 Latest Caselaw 5554 ALL

Citation : 2016 Latest Caselaw 5554 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Ram Kishan vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5780 of 2015
 

 
Appellant :- Ram Kishan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lalit Kumar Srivastava,Ankur Jee Srivastav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellant prays for and is granted a week time to file rejoinder affidavit.

List on 12.9.2016.

Office is directed to send the L.C.R on that date.

Order Date :- 30.8.2016

G.S

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