Sighason vs A.D.C. & Others
2016 Latest Caselaw 5545 ALL

Citation : 2016 Latest Caselaw 5545 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Sighason vs A.D.C. & Others on 30 August, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - B No. - 911 of 1990
 

 
Petitioner :- Sighason
 
Respondent :- A.D.C. & Others
 
Counsel for Petitioner :- R.C. Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Yashwant Varma,J.

Order on the restoration application:-

Put up with previous papers on 1 September 2016.

Order Date :- 30.8.2016

nethra

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