Rajati vs State Of U.P. & Another
2016 Latest Caselaw 5540 ALL

Citation : 2016 Latest Caselaw 5540 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Rajati vs State Of U.P. & Another on 29 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 714 of 1999
 

 
Applicant :- Rajati
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Malviya,S. Sharma,Sharad Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed today by the learned A.G.A. is taken on record.

Learned counsel for the applicant prays for and is granted three weeks' time to file rejoinder affidavit.

Let the matter be listed after expiry of the aforesaid period.

Order Date :- 29.8.2016

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