Ram Narain Chaudhary vs State Of U.P. & Others
2016 Latest Caselaw 5531 ALL

Citation : 2016 Latest Caselaw 5531 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Ram Narain Chaudhary vs State Of U.P. & Others on 29 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7327 of 2000
 

 
Applicant :- Ram Narain Chaudhary
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- L.S. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Baij Nath Singh,N.P. Srivastava,Ram Lal Singh,Ramendra Pratap Singh,V.K.Singh,V.P. Srivastava,Virendra Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Despite the case called out in the revised call, no one has appeared on behalf of the parties.

Office report dated 29.8.2016 indicates that notice to opposite party no.5 has not been served. In the cause list number of lawyers has been mentioned as counsel for the respondents.

Let the matter be listed peremptorily after two weeks alongwith report with regard to the service of notice upon respondent no.5.

Order Date :- 29.8.2016

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