Citation : 2016 Latest Caselaw 5526 ALL
Judgement Date : 29 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20408 of 2015 Applicant :- Vivek Sudarshan Opposite Party :- C.B.I. Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi,Krishna Singh,Kuldeep Saxena,N.K. Maurya,Sanjay Agarwal Counsel for Opposite Party :- Anurag Khanna,A.S.G.I.,N.I. Jafri Hon'ble Pratyush Kumar,J.
As prayed, list on 31.8.2016, as unlisted.
Order Date :- 29.8.2016
G.S
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