Saran vs State Of U.P.
2016 Latest Caselaw 5524 ALL

Citation : 2016 Latest Caselaw 5524 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Saran vs State Of U.P. on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25286 of 2016
 

 
Applicant :- Saran
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- G.A.,Ramashanker Mishra
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed today on behalf of complainant is taken on record.

Learned counsel for the applicant prays for and is granted short adjournment to file rejoinder affidavit.

Put up on 7.9.2016, in the additional cause list.

Order Date :- 29.8.2016

G.S

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