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Rajendra Prasad Sharma vs C.B.I.
2016 Latest Caselaw 5519 ALL

Citation : 2016 Latest Caselaw 5519 ALL
Judgement Date : 29 August, 2016

Allahabad High Court
Rajendra Prasad Sharma vs C.B.I. on 29 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1617 of 2013
 

 
Appellant :- Rajendra Prasad Sharma
 
Respondent :- C.B.I.
 
Counsel for Appellant :- Sheshadri Trivedi,Ajay Kumar Pandey,Satish Trivedi
 
Counsel for Respondent :- Pranay Krishna,Nazrul Islam Jafri
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 6.9.2016, as unlisted. 

Order Date :- 29.8.2016

G.S

 

 

 
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