Sri P.K. Kanoria And Others vs State Of U.P. And Others
2016 Latest Caselaw 5512 ALL

Citation : 2016 Latest Caselaw 5512 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Sri P.K. Kanoria And Others vs State Of U.P. And Others on 26 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Criminal Misc. Restoration Application No.64385 of 1997
 
                  In
 
Case :- APPLICATION U/S 482 No. - 6187 of 1997
 

 
Applicant :- Sri P.K. Kanoria And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- U.S. Awasthi
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out. No-one has appeared in the revised list on behalf of the applicants to press the application for restoration to recall the order dated 29.9.1997.

The case is pending since 1997 and cannot be kept pending for years together by mere filing the restoration application way back in the year 1997.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three days through Fax.

The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 26.8.2016

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Sri P.K. Kanoria And Others vs State Of U.P. And Others
2016 Latest Caselaw 5512 ALL

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Sri P.K. Kanoria And Others vs State Of U.P. And Others2016 Latest Caselaw 5512 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sri P.K. Kanoria And Others vs State Of U.P. And Others
2016 Latest Caselaw 5512 ALL