Ramphal And Others vs State Of U.P.
2016 Latest Caselaw 5488 ALL

Citation : 2016 Latest Caselaw 5488 ALL
Judgement Date : 24 August, 2016

Allahabad High Court

Ramphal And Others vs State Of U.P. on 24 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 2100 of 2007
 

 
Appellant :- Ramphal And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Ajay Srivastava,Amar Nath Sharma,Apul Mishra,Arun Srivastava,Devendra Kumar,Govind Saran Hajela,N.I. Jafri,Narendra Kumar Singh,Naveen Kumar,Nazrul Islam Jafri,V.P. Srivastava
 
Counsel for Respondent :- Government Advocate,A.N.Sharma,Hasan Abidi
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Office is directed to get the paper book prepared within three weeks.

List after three weeks.

Order Date :- 24.8.2016

Faridul

Download the LatestLaws.com Mobile App