Smt. Seema Gambhir vs State Of U.P. And Others
2016 Latest Caselaw 5458 ALL

Citation : 2016 Latest Caselaw 5458 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Smt. Seema Gambhir vs State Of U.P. And Others on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 5545 of 2010
 

 
Revisionist :- Smt. Seema Gambhir
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Jitendra Kumar Shisodia,Anoop Trivedi,Vikrant Pandey
 
Counsel for Opposite Party :- Govt. Adovcate,Dhiraj Srivastava,Shashi Kant Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri Jitendra Kumar Shisodia, learned counsel for the revisionist.

Order Date :- 23.8.2016

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