Ashok Kumar Alias Kallu And Others vs State Of U.P. & Another
2016 Latest Caselaw 5456 ALL

Citation : 2016 Latest Caselaw 5456 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Ashok Kumar Alias Kallu And Others vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 4742 of 2010
 

 
Revisionist :- Ashok Kumar Alias Kallu And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- P.Dikshit
 
Counsel for Opposite Party :- Govt.Advocate,Dharmendra Pratap Singh
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the ground of illness slip of Shri Mangala Prasad Rai, learned counsel for the revisionists.

Order Date :- 23.8.2016

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Ashok Kumar Alias Kallu And Others vs State Of U.P. & Another
2016 Latest Caselaw 5456 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ashok Kumar Alias Kallu And Others vs State Of U.P. & Another2016 Latest Caselaw 5456 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ashok Kumar Alias Kallu And Others vs State Of U.P. & Another
2016 Latest Caselaw 5456 ALL