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Smt. Hina & Another vs State Of U.P.
2016 Latest Caselaw 5454 ALL

Citation : 2016 Latest Caselaw 5454 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Smt. Hina & Another vs State Of U.P. on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8621 of 1997
 

 
Applicant :- Smt. Hina & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Chandra Upadhyay,G.S.Chaturvedi,Swetashwa Agarwal
 
Counsel for Opposite Party :- R.P. Singh,A.G.A.,Murlidhar
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicants, let the matter be listed in the next cause list.

Order Date :- 23.8.2016

RU

 

 

 
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