Kaval Singh & Others vs State Of U.P. & Others
2016 Latest Caselaw 5453 ALL

Citation : 2016 Latest Caselaw 5453 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Kaval Singh & Others vs State Of U.P. & Others on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6586 of 1999
 

 
Applicant :- Kaval Singh & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- N.I.Jafri
 
Counsel for Opposite Party :- A.G.A,K.R.Sirohi,S.P.S.Raghav
 

 
Hon'ble Naheed Ara Moonis,J.

This is the listing application filed by the applicants.

Case called out in the revised list. No one has appeared on behalf of the applicants to press the listing application.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 23.8.2016

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