Rajveer Singh vs State Of U.P. & Another
2016 Latest Caselaw 5447 ALL

Citation : 2016 Latest Caselaw 5447 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Rajveer Singh vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 4462 of 2009
 

 
Revisionist :- Rajveer Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajiv Gupta,Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Ajit Kumar Singh Solanki,Jagdish Singh Sengar
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the revisionist, the case is passed over for the day.

Order Date :- 23.8.2016

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